Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(6) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

6.2For all application forms pertaining to release of supply to new connections, the Distribution Licensee shall verify the application form along with enclosed documents and if found incomplete, shall issue a written note on the spot specifying shortcomings in the application form. If the application form is complete, then the Distribution Licensee shall acknowledge the submission of application form in writing on the spot to the consumer.Note: 'Acknowledgment' on part of the Distribution Licensee means a written slip/receipt issued to the applicant at the Distribution Licensee's office. Acknowledgment on part of the applicant, e.g. on test / inspection reports, means a signature by the applicant or his authorised representative on the form prepared / being carried by the Distribution Licensee's official / representative.