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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(d) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(d)The selection committee shall consist of the following :-
(i)Two representatives of the Managing Committee.
(ii)Head of the concerned institution.
(iii)One officer nominated by the Director of Education.