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State of Rajasthan - Section

Section 26 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

26. Recruitment

.- Recruitment of employees in a recognised institution shall be made on merit, either after open advertisement in a local daily news paper having a wide circulation or from amongst the candidates sponsored by the employment exchange, in the manner prescribed here under :-
(a)The following details shall be included in the advertisement to be published in the news paper :-
(i)Name & number of posts,
(ii)Required qualifications,
(iii)Pay Scales,
(iv)Required experience,
(v)Other qualifications,
(vi)Minimum and maximum age on a specific date,
(vii)Number of post/posts reserved for Scheduled Caste/Tribes candidates.
(b)The qualifications shall be as prescribed by the Government for similar category of employees in Government educational institutions except for the post of Organising Secretary for which the qualifications shall be as under :-
I. Management having three or more institutions with approvedexpenditure of Rs. 20 Lakhs and above, per annum Graduate with 5 years experience as Organizing Secretary ininstitutions of Category II, below.
II. Managements having three or more institution with approvedexpenditure of Rs. 10 Lakhs or above but below Rs. 20 lakhs, perannum Sr. Secondary Pass
(c)All application received in response to the advertisements shall be scrutinized by the Secretary of the managing committee who shall prepare a list of eligible candidates and summon them for interview by the selection committee,
(d)The selection committee shall consist of the following :-
(i)Two representatives of the Managing Committee.
(ii)Head of the concerned institution.
(iii)One officer nominated by the Director of Education.
For Colleges two experts/Educationists in case of selection for the post of Principal and one educationist expert in case of other post as nominated by the concerned University shall also be included in the selection Committee besides the above members.
(e)The nominee of the Director of Education to be a member of the Selection Committee shall be as follows :-
S. No. Name of Posts Institution Status of Departmental Officer
1 2 3 4
1. Principal Degree and Shastri Colleges Joint Director of Education
2. Principal Post-Graduate College and Acharya Colleges The Director of Education
3. Lecturers/Head of the Departments Degree and P.G. Colleges (General and Sanskrit) Joint Director of Education
4. Headmaster/Principal Secondary, Upper Primary Schools, including Praveshika andUpadhyaya Joint Director of Education (P and S and Sanskrit)
5. Lecturers School Education Sr. Secondary Schools, including Upadhyaya Addl. D.E.O./Dy. D.E.O. Or Inspector of Sanskrit Education
6. Senior Teachers Secondary, Upper Primary Schools, Montessory and other specialSchools including Praveshika and Purva Praveshika Headmaster/Principal, Sr. Secondary School or Upadhyaya
7. Teachers All Institutions Dy. D.E.O./Inspector of Sanskrit Education
8. Ministerial Staff All Institutions Dy. D.E.O./ Inspector of Sanskrit Education
9. Organising Secretary and other post of Special institutions Secondary Schools of Special and Central Office D.E.O./Inspector of Sanskrit Education
(f)Reservation policy as laid down by the government and instructions issued from time to time with regard to the appointment of candidates belonging to Scheduled Castes and Scheduled Tribes shall invariably by followed by the aided institutions for all categories of services i.e. Teachers, Ministerial and Class - IV employees etc.
(g)The Selection committee, after having interviewed all the candidates shall prepare a penal of candidates arranging them in order of merit and submit its recommendations for appointment to the Managing Committee.