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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2) in The Petroleum Rules, 2002

(2)Telegraph or telephone or radio communication facilities shall be provided at frequent intervals along the pipeline:Provided that one such communication channel shall suffice for a series of parallel pipelines laid close to each other:Provided further that nothing in this sub-rule shall apply to a pipeline if the length thereof does not exceed two kilometres.