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Union of India - Section

Section 95 in The Petroleum Rules, 2002

95. Patrolling of pipeline

.-(1) The whole of every pipeline shall be efficiently patrolled by the company owning the pipeline.
(2)Telegraph or telephone or radio communication facilities shall be provided at frequent intervals along the pipeline:Provided that one such communication channel shall suffice for a series of parallel pipelines laid close to each other:Provided further that nothing in this sub-rule shall apply to a pipeline if the length thereof does not exceed two kilometres.