Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Uttar Pradesh - Subsection Section 50(1) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015 (1)An employee shall not remain absent from duty without Duty permission of Appointing Authority or other officer appointed by him.
