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State of Uttar Pradesh - Section

Section 50 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

50. Remain Absent from Duty.

(1)An employee shall not remain absent from duty without Duty permission of Appointing Authority or other officer appointed by him.
(2)Such employee remains absent without doing duty or overstays after his duty hoUrs, under the circumstances beyond his control, for which he has to submit satisfactory explanation, then for overstay period or such period. of absence from duty he shall not be entitled to get pay and allowances and further such disciplinary action shall be taken under the facts and circumstances against him.