Himachal Pradesh High Court
Krishan Chand & Ors. vs . Sunder Lal & Ors. on 6 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Krishan Chand & Ors. Vs. Sunder Lal & Ors.
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RSA No. 223 of 2021 06.05.2022 Present: Ms. Garima Kuthiala, Advocate, for the appellants.
Mr. G.R. Palsra, Advocate, for the respondents.
CMP No. 15277 of 2021 Reply to the miscellaneous application stands filed.
Rejoinder thereto, if any, be filed within three weeks. List thereafter. Interim order to continue.
RSA No. 223 of 2021 List for consideration on admission, as prayed for, on 30.05.2021. Record be called for.
(Ajay Mohan Goel) Judge May 06, 2022 (Vinod) ::: Downloaded on - 06/05/2022 20:07:04 :::CIS