Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263] [Entire Act] State of Assam - Subsection Section 263(c) in Assam Excise Rules, 1945 (c)Authority to sell by auction at places other than that specified in the licence, viz. at any private residence at which the licensee may hold an auction.
