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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(d) in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

(d)the passenger may get the ticket cancelled from any Passenger Reservation System (PRS) counters or designated current counters;