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State of Tamilnadu - Section
Section 36 in Tamil Nadu Combined Development and Building Rules, 2019
36. Planning Parameters of Industries.
- The road width, FSI, Setbacks etc. for cottage industries, Green industries, Orange industries and Red industries shall be regulated according to the table below. The Detailed lists of these industries are given in Annexures V, VI, VII and VIII respectively.| Sl. No. | Description | Category of industries | |||
| Cottage Industries | Green & Orange industries | Red industries (Special & Hazardous) | |||
| A. | Minimum road width | 7m. | 7m. | 7m. | |
| B. | Maximum Height | 18.30m. | 18.30m | 18.30m. | |
| C. | Normally Permissible FSI | 1.50 | 1.50 | 1.50 | |
| D. | Minimum Setback | Where StreetAlignment/new road is prescribed, it shall be from that streetalignment/new road line. In the case of others, it shall be fromthe property boundary. | |||
| (i) | Front Setback | Abutting road width | Front Setback | 6.0m | 6.0m |
| less than 9m | 1.5m | ||||
| 9m. to 18m. | 3.0m. | ||||
| 18m. to 30.50m. | 4.5m | ||||
| More than 30.5m. | 6.0m. | ||||
| (ii) | Side Setback | 1.50m. | 3.0m. | 6.0m. | |
| (iii) | Rear Setback | Nil | 2.0m. | 6.0m. | |
| E. | Structurespermissible in the minimum prescribed Front set back, Sidesetback and Rear set back are given in the rule 28In addition, incidental structures such as Gatepillars, servant room, watch man booth, cycle stand and toiletswith height not exceeding 4m are permissible in these minimumprescribed setback spaces. | ||||
| F. | Parking spaces shall be provided within the siteconforming to standards prescribed in the Annexure - IV. | ||||
| G. | Rainwater harvesting provisions as prescribed inthe Annexure - XXII. | ||||
| H. | The reservation of Land for Communityrecreational purpose such as park or play ground required inthese regulations shall be as given in the rule 41. |