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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(1)(iv) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(iv)Commissioner or Director in-charge of the Directorate of Technical Education, Government of Chhattisgarh or his representative, who shall be the ex-officio Member;