State Consumer Disputes Redressal Commission
Dr. Rajeev Shukla vs D.C.F. Amroha on 17 September, 2019
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 Miscellaneous Application No. MA/128/2019 ( Date of Filing : 03 Jun 2019 ) In 1. Dr. Rajeev Shukla Amroha Amroha up ...........Appellant(s) Versus 1. D.C.F. Amroha Amroha Amroha up ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE AKHTAR HUSAIN KHAN PRESIDENT For the Appellant: For the Respondent: Dated : 17 Sep 2019 Final Order / Judgement
Misc. Application No.128/2019 Dr. Rajeev Shukla vs. District Consumer Forum, Amroha ORDER 17.9.2019 Complaint has been moved against the then President, District Consumer Forum Amroha with prayer to transfer the complaint pending before the District Consumer Forum, Amroha to any other District Consumer Forum.
The President, District Consumer Forum, Amroha has already retired.
In view of above, I found no justification for transfer of complaint from District Consumer Forum, Amroha to any other District Consumer Forum.
Consign the record.
(Justice Akhtar Husain Khan) President Jafri PA II Court No.1 [HON'BLE MR. JUSTICE AKHTAR HUSAIN KHAN] PRESIDENT