Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Manipur - Subsection Section 75(2) in Manipur International University Act, 2018 (2)In the case of dispute or doubt, the Chancellor shall determine whether a person is disqualified under sub-section (1) and his decision shall be final and binding.
