Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Union of India - Subsection Section 69(iii) in The Mineral Concession Rules, 1960 (iii)Lead, Zinc, Copper, Cadmium, Arsenic, Antimony, Bismuth, Cobalt, Nickel, Molybdenum and Uranium minerals and Gold and Silver, [Arsenopyrite] [ Substituted by G.S.R. 449(E), dated 13.4.1988.], Chalcopyrite, Pyrite, [Pyrrhotite] [Substituted by G.S.R. 449(E), dated 13.4.1988. ] and [Pentlandite] [Substituted by G.S.R. 449(E), dated 13.4.1988. ].
