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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1)(m) in The Orissa Boiler Operation Engineers' Rules, 2000

(m)Feed water treatment, boiler water treatment, silico control, chemical cleaning and stand by protection of high pressure boilers, priming and foaming of boilers, carry over in steam and the corrective measures adopted, chemical dosing procedures and effect;