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State of Bihar - Section

Section 88 in The Bihar State Housing Board Act, 1982

88. Duties of police officers.

- It shall be the duty of every police officer-
(a)to co-operate with Managing Director for carrying into effect and enforcing the provisions of this Act or any Rule made thereunder.
(b)to communicate without delay to the proper officer or servant of the Board any information which he receives of a design to commit or of the commission of any offence against the Act or any Rule made thereunder, and
(c)to assist the Managing Director or any officer or servant of the Board reasonably demanding his aid for the lawful exercise of any power vesting in the Managing Director or in such officer or servant under this Act or any Rule made thereunder.