Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Bihar - Subsection Section 88(a) in The Bihar State Housing Board Act, 1982 (a)to co-operate with Managing Director for carrying into effect and enforcing the provisions of this Act or any Rule made thereunder.
