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[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(33)(iii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iii)"vertical exit" means an exit used for ascending or descending between two or more levels including stair way, fire towers, ramps and fire escapes;