Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3) in Shatabdi Anna Kalash Yojana Rules, 2011

(3)The District Magistrate shall be nodal authority at the district level and the Disaster Management Department shall be the nodal authority at State level.