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State of Bihar - Section

Section 7 in Shatabdi Anna Kalash Yojana Rules, 2011

7. Monitoring Mechanism and Nodal Authorities.

(1)The implementation of this yojana shall be monitored at Panchayat level by the Mukhiya, municipal ward level by the ward councilor, at Block level by the Block Development Officer, at Subdivision level by the Sub Divisional Officer and at the district level by the District Magistrate.
(2)The monitoring of the yojana at the State level shall be made by the Disaster Management Department.
(3)The District Magistrate shall be nodal authority at the district level and the Disaster Management Department shall be the nodal authority at State level.