Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Madhya Pradesh - Subsection Section 17(2) in The M.P. Jan Shiksha Adhiniyam, 2002 (2)The structure of the institute and the eligibility criteria of posting of a person in the institute, period of posting and manner of posting shall be such as may be prescribed.
