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State of Madhya Pradesh - Section

Section 17 in The M.P. Jan Shiksha Adhiniyam, 2002

17. District Institute for Education and Training.

(1)The District Institute for Education and Training will be the academic wing of the Zila Shiksha Kendra.
(2)The structure of the institute and the eligibility criteria of posting of a person in the institute, period of posting and manner of posting shall be such as may be prescribed.