Section 24A(11)(iv) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

[Cites 0, Cited by 0] [Section 24A(11)] [Section 24A] [Entire Act]

(iv)Harjan and Tribal Welfare Department or nominees of such Secretary of each of the Department aforesaid not before the rank of Deputy Secretary;

Legal Document View