Section 24A(11) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
(11)Secretary to Government, Madhya Pradesh-(i)Agriculture Department;(ii)Finance Department;(iii)Education Department;(iv)Harjan and Tribal Welfare Department or nominees of such Secretary of each of the Department aforesaid not before the rank of Deputy Secretary;
