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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(2) in Faridabad Complex Administration Building Rules, 1989

(2)For industrial buildings, the maximum permissible coverage on ground floor, total floor area allowed and the maximum height of building excluding chimney shall be as per the following table :-
Area of the site Maximum Permissible coverage on ground Maximum permissible FAR excluding the ancillaryzone Maximum height of buildings
(a) for the first 4500 square metres of the area of the site 60% of each portion of the site 75.00% 21 metres
(b) for the portion in excess of 4500 square metres 45% of such portion of site 60.00% 21 metres
Out of the above permissible covered area upto 10% permitted coverage may be used for ancillary and residential quarters for essential and watch and ward staff.