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State of Haryana - Section

Section 24 in Faridabad Complex Administration Building Rules, 1989

24. Minimum size of plot, coverage, and basement for an industrial building. Sections 34(2), 57(2)(m).

(1)The minimum size of a plot for industrial use shall be;
(i)as per the approved layout plan and/or
(ii)as obtained on 15th January, 1972.
(2)For industrial buildings, the maximum permissible coverage on ground floor, total floor area allowed and the maximum height of building excluding chimney shall be as per the following table :-
Area of the site Maximum Permissible coverage on ground Maximum permissible FAR excluding the ancillaryzone Maximum height of buildings
(a) for the first 4500 square metres of the area of the site 60% of each portion of the site 75.00% 21 metres
(b) for the portion in excess of 4500 square metres 45% of such portion of site 60.00% 21 metres
Out of the above permissible covered area upto 10% permitted coverage may be used for ancillary and residential quarters for essential and watch and ward staff.
(3)In respect of Industrial sector transferred by Haryana Urban Development Authority to Faridabad Complex Administration, the maximum permissible coverage, on ground floor, total floor area allowed and the maximum height of building excluding chimney shall be as per Haryana Urban Development Authority building rules.
(4)Basement shall be allowed as for the residential buildings.