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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982

(2)The inter se seniority among the officers belonging to each group referred to in Clauses (a) and (b) of Sub-rule (1) of Rule 5 as it stood immediately prior to commencement of these rules shall remain unaltered.