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State of Odisha - Section

Section 6 in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982

6.

The seniority of Junior Engineers in the cadre on the date of commencement of these rules shall be as follows :
(1)Without prejudice to the inter se seniority among the officers belonging to each group, the group of officers referred to in Clause (a) of Sub-rule (1) of Rule 5 shall en bloc be senior to the group of officers referred to in Clause (b) of Sub-rule (1) of Rule 5;
(2)The inter se seniority among the officers belonging to each group referred to in Clauses (a) and (b) of Sub-rule (1) of Rule 5 as it stood immediately prior to commencement of these rules shall remain unaltered.