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State of Tamilnadu - Section

Section 150 in Tamil Nadu Panchayats Act, 1994

150. Prohibition of sale in un-licensed private markets, etc.

- No person shall sell or expose for sale any animal or article -
(a)in any public or licensed private market without the permission of the Executive Authority or Commissioner or licensee, as the case may be, or of any person authorised by him, or
(b)in any unlicensed private market.