Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] State of Tamilnadu - Subsection Section 150(a) in Tamil Nadu Panchayats Act, 1994 (a)in any public or licensed private market without the permission of the Executive Authority or Commissioner or licensee, as the case may be, or of any person authorised by him, or
