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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2) in West Bengal Electrical Licensing Rules, 2017

(2)At the time of submission of application for New Contractor Licence in Form `D' and also renewal of the same both Contractor and Supervisor(s) are required to be present personally in the office of the West Bengal Licensing Board (Electrical) or at their camp offices, if any and to produce the relevant Supervisor's Certificate of Competency (S.C.C) Book(s) concerned.