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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Haryana - Subsection

Section 80(2)(i) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(i)The Deputy Commissioner of the district may grant on his own authority rewards not exceeding two hundred rupees in any one case;