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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(4)(b) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(b)the cost of skilled labour and bear at his own expenses the cost of unskilled labour, key material, flow-meter, labour, and all allied items of work required in the installation of such water connection provided the key material and the flow-meter is of ISI Mark.