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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(2)(vi) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(vi)An academician representing Scheduled Castes/Scheduled Tribes/ Other Backward Classes/Minorities/Differently-abled categories to be nominated by the Kulapati or acting Kulapati, if any of the above members of the Selection Committee docs not belong to that category.]