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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Manipur - Subsection

Section 66(b) in Manipur International University Act, 2018

(b)the staff required to execute the same shall be recruited in accordance with the terms and conditions stipulated by the sponsoring organization/body or individual: Provided that any money remaining unutilized under clause, (a) shall be transferred to the endowment fund of the University created under this Act.