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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(2)The Registrar shall receive such remuneration and other emoluments, as may be prescribed and shall not, during the tenure of his office, accept any other remuneration or emolument from any other source.