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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)Shop-cum-residential building - Where plots are allotted in a road for shop-cum-residential purpose, the Authority may allow construction of shop-cum-residential building without any side set backs up to a depth of 10 metres from the front exterior wall. Provided that no part of the building up to said depth is used for residential purpose on the ground floor. No building exceeding 11 metres in height shall be allowed to be constructed as a shop-cum-residential plot, unless so permitted under the zonal Development Plan, provided that the shop-cum-residence shall have ⅔rd of the total floor area used for shops. The FAR and other parameters shall conform to that specified for commercial buildings under Clauses (1) to (3) above.