Himachal Pradesh High Court
Gian Chand vs . Onkar Singh A/W on 25 August, 2023
Gian Chand vs. Onkar Singh a/w connected matter RSA Nos. 554 & 555 of 2012 .
25.08.2023 Present: Mr. Vijay Panchta, Advocate, vice Mr. Prashant Sharma, Advocate, for the appellant(s).
Ms. Amita Chandel, Advocate, vice Anaida Kuthiala, Advocate, for the respondent(s).
In terms of order dated 28th June, 2023, two of weeks further time is granted to the learned vice counsel appearing for the appellants to file Power of Attorney.
rt List thereafter.
(Ranjan Sharma)
Judge
25th August, 2023
(himani)
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