Himachal Pradesh High Court
Gian Chand vs . Onkar Singh A/W Connected Matter on 28 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Gian Chand Vs. Onkar Singh a/w connected matter RSAs No. 554 & 555/2012 .
28.06.2023 Present: Mr. Hitender Verma, Advocate, for the appellant(s).
Ms. Ankita, Advocate, vice Ms. Anaida Kuthiala, Advocate, for the respondent(s).
Learned counsel for the appellant(s) prays for and is granted four weeks' time to file fresh Power of Attorney.
r to As prayed, list on 25th August, 2023.
( Sushil Kukreja ) Judge 28th June, 2023 (raman) ::: Downloaded on - 28/06/2023 20:35:29 :::CIS