Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126(5)] [Section 126] [Entire Act]

State of Madhya Pradesh - Subsection

Section 126(5)(c) in The M.P. Factories Rules, 1962

(c)fixing the responsibility of contractors, sub-contractors, transporters and other agencies entering the premises;