(5)In particular, the policy should specify the following :-(a)arrangements for involving the workers;(b)intentions of taking into account the health and safety performance of individuals at different levels while considering their career advancement;(c)fixing the responsibility of contractors, sub-contractors, transporters and other agencies entering the premises;(d)providing a resume of health and safety performance of the factory in its Annual Report;(e)relevant techniques and methods, such as safety audits and risk assessment for periodical assessment of the status on health, safety and environment and taking all the remedial measures;(f)stating its intentions to integrate health and safety in all decisions including those dealing with purchases, of plant, equipment, machinery and material as well as selection and placement of personal;(g)arrangements for informating education and training and retraining its own employees at different levels and the public, wherever required.
