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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(1)The grains to be utilised for production of grain spirit shall be properly cleaned for the removal of stones and other foreign matter with the help of sieve and magnetic separators before milling.