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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

24. Conditions relating to utilisation of Grains.

(1)The grains to be utilised for production of grain spirit shall be properly cleaned for the removal of stones and other foreign matter with the help of sieve and magnetic separators before milling.
(2)The grains shall be broken into uniform size and screening arrangements shall be made to collect all over sized particles.
(3)Grain flour shall be fed at controlled rate to the mixing tank while mixing water and enzymes.
(4)Hiferm-NM fermentation technology shall be applied.
(5)The yield of ENA (96% v/v) per metric ton grain which contains 64% starch shall not be less than 420 Bulk Litres.