Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Rajasthan - Section Section 3 in The University of (Amending and Validating) Act, 1964 3. Amendment of section 5, the University of Rajasthan Act, 1946. - In section 5 of the principal Act, for the words "Rajasthan Agricultural" the word "Udaipur" shall be substituted.
