Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(1) in Orissa Pani Panchayat Rules, 2003 (1)The Chief Engineer of Major Irrigation project may delineate the entire commanded area of the project into such number of distributary areas as the total number of distributaries in the project.
