Section 71(2)(b) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

(b)a written request to the Court which passed the decree to stay its execution until such request is cancelled by the Revenue Court.

Legal Document View