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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(3)The existing research organisation and experimental stations along with the facilities and budget in the field of Agriculture, Animal Husbandry and allied branches in the Government Departments may be transferred to the University with effect from such date as the Government may notify.