Section 29 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998
29. Restriction of Promotion of persons foregoing promotions.
- In case a person on his appointment by promotion to the next higher post either on the basis of urgent temporary appointment or on regular basis on the recommendations of the Departmental Promotion Committee, fore goes such an appointment, he shall be considered again for appointment by promotion only after a period of one year (both on the basis of urgent temporary appointment or on regular basis, on the recommendations of the Departmental Promotion Committee).
