Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 53] [Entire Act] Union of India - Subsection Section 53(c) in The Indian Stamp Act, 1899 (c)at his discretion, the same value in money, deducting [ten naye paise] [Substituted by Act 19 of 1958, Section 8, for "one anna" (w.e.f. 1.10.1958).] for each rupee or fraction of a rupee
